Citation : 2023 Latest Caselaw 17973 MP
Judgement Date : 27 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MA No. 6159 of 2023
(GHASIRAM Vs MULABAI @ BHAGWATI BAI AND OTHERS)
Dated : 27-10-2023
Shri Rahul Bansal, learned counsel for the appellant.
Shri Rohit Shrivastava, learned Panel Lawyer for respondent No.2/State.
Issue notice to the respondents on payment of process fee by RAD mode within seven working days, returnable within six weeks.
Meanwhile, effect and operation of the impugned judgment dated 05/09/2023 passed in Regular Civil Appeal No.23/2022 by the learned District
Judge, Chanderi, District- Ashoknagar (M.P.) shall remain stayed till next date of hearing.
List the case after six weeks.
(AVANINDRA KUMAR SINGH) JUDGE
rahul
Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 28-10-2023 11:01:48 AM
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