Shailendra Sisodiya vs State Bank Of India
2023 Latest Caselaw 17875 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       WP No. 15479 of 2017
                                               (SHAILENDRA SISODIYA Vs STATE BANK OF INDIA)

                           Dated : 26-10-2023
                                 Shri Kapil Sharma - Advocate for the petitioner.

                                 Shri Sanjay Agrawal - Senior Advocate assisted by Ms. Ankita Sharma
                           - Advocate for the respondent.

Shri Sanjay Agrawal prays for a week's time to seek instructions on the aspect that when there is no stay in the criminal appeal or criminal revision, then

under which provision of law, they can withhold the amount dehors the judgment passed by the Second Additional Sessions Judge, Ashta, District Sehore in Sessions Case No. 118/2010.

List this case on 7 th November, 2023.

(VIVEK AGARWAL) JUDGE

vy

Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 26-10-2023 19:42:24