Mohammad Rizwan vs The
2023 Latest Caselaw 17830 MP

                                                     1
                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT INDORE
                                                  BEFORE
                                 HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
                                         ON THE 26 th OF OCTOBER, 2023
                                       CRIMINAL REVISION No. 1643 of 2018

                         BETWEEN:-
                         1.    MOHAMMAD RIZWAN
                               S/O DR. HAJI MOHAMMAD YAKUB MANSURI,
                               AGED ABOUT 45 YEARS,
                               OCCUPATION: ADVOCATE
                               R/O. 43, BROOKBRAND COLONY
                               MANIK BAGH ROAD INDORE
                               (MADHYA PRADESH)

                         2.    MOHAMMAD SULTAN
                               S/O DR. HAJI MOHAMMAD,
                               AGED ABOUT 39 YEARS,
                               OCCUPATION: ASSISTANT TAX ADVISOR
                               R/O. 30, PINJARA BAKHAL INDORE
                               AT PRESENT 43, BROOKBRAND COLONY,
                               MANIK BAGH ROAD,
                               INDORE (MADHYA PRADESH)

                         3.    MOHAMMAD SHARIF
                               S/O DR. HAJI MOHAMMAD YAKUB MANSURI,
                               AGED ABOUT 38 YEARS,
                               OCCUPATION: ADVOCATE AND ASSISTANT TAX
                               ADVISOR
                               30, PINJARA BAKHAL INDORE
                               AT PRESENT 43, BROOKBRAND COLONY, MANIK
                               BAGH ROAD,
                               INDORE (MADHYA PRADESH)

                                                                            .....PETITIONER
                         (SHRI SANKET CHITRAKAR - ADVOCATE)

                         AND
                         THE STATION HOUSE OFFICER
                         THR.PS. PANDRINATH INDORE
                         (MADHYA PRADESH)

                                                                         .....RESPONDENTS
                         (SHRI RAJESH JOSHI - GOVT. ADVOCATE)
Signature Not Verified
Signed by: SUMATHI
Signing time: 27-10-
2023 15:08:02
                                                               2


                                   Th is revision coming on for hearing this day, th e court passed the
                         following:
                                                               ORDER

This revision petition has been preferred against the judgment dated 10.01.2018 passed by Special Judge, SC/ST (PA) Act, Indore in Criminal Appeal No.9638914/2016.

Learned counsel for the petitioner prays for withdrawal of this revision petition.

Prayer is allowed.

Accordingly, Cr.R. No.1643/2018 is dismissed as withdrawn.

Office is directed to withdraw the bailable warrant issued against the applicant.

(PREM NARAYAN SINGH) JUDGE sumathi

Signature Not Verified Signed by: SUMATHI Signing time: 27-10-

2023 15:08:02