Phoolchand Bhaladhare vs The State Of Madhya Pradesh
2023 Latest Caselaw 17736 MP

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                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 25 th OF OCTOBER, 2023
                                          WRIT PETITION No. 26693 of 2023

                           BETWEEN:-
                           PHOOLCHAND BHALADHARE S/O SHR SHRAVAN
                           BHALADHARE, AGED ABOUT 67 YEARS, OCCUPATION:
                           RETIRED POLICE INSPECTOR R/O WARD NO 32 SAVAJI
                           CEMENT WALI GALI MOTI NAGAR DISTRICT
                           BALAGHAT (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY SHRI ANSHUL TIWARI - ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 FINANCE BHOPAL (MADHYA PRADESH)

                           2.    STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL      SECRETARY      GENERAL
                                 ADMINISTRATION     DEPARTMENT VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           3.    THE DIRECTOR GENERAL OF POLICE MADHYA
                                 PRADESH      POLICE      HEADQUARTERS
                                 JEHANGIRABAD BHOPAL (MADHYA PRADESH)

                           4.    THE SUPERINTENDENT OF POLICE BALAGHAT
                                 DISTRICT BALAGHAT (MADHYA PRADESH)

                           5.    DISTRICT    PENSION    OFFICER DISTRICT
                                 BALAGHAT (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                           (BY SHRI B.D. SINGH - DEPUTY ADVOCATE GENERAL )

Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 26-10-2023
11:26:13
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                                  This petition coming on orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 26-10-2023
11:26:13