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Smt. Meenasingh vs Praveen Singh Ranawat
2023 Latest Caselaw 17666 MP

Citation : 2023 Latest Caselaw 17666 MP
Judgement Date : 20 October, 2023

Madhya Pradesh High Court
Smt. Meenasingh vs Praveen Singh Ranawat on 20 October, 2023
Author: Subodh Abhyankar

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 2377 of 2023 (SMT. MEENASINGH Vs PRAVEEN SINGH RANAWAT)

Dated : 20-10-2023 Shri Rakesh Kumar Sharma, learned counsel for the appellant.

Heard on I.A. No.7825/2023, which is an application for stay. Subject to deposit of 50% of the decreetal amount before the concerned Court, within a period of two weeks, the operation of the impugned judgment and decree shall remain stayed, till the next date of hearing.

Let the record of the Courts below be requisitioned. List immediately thereafter. C.c. as per rules.

(SUBODH ABHYANKAR) JUDGE

Bahar

Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 20-10-2023 16:41:34

 
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