Dr. Smt. Laxmi Pathak vs The State Of Madhya Pradesh
2023 Latest Caselaw 17603 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19037 of 2013 (DR. SURENDRA KUMAR RAI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

WP/00916/2012, WP/03424/2012, WP/03425/2012 Dated : 19-10-2023 Parties through their counsel.

Learned counsel for the petitioner submits that this matter is covered by the judgment of Supreme Court in 2019 (16) SCC 796 (R.S. Sohane v. State of M.P.).

Other side may examine the applicability of said judgment.

List this matter in the week commencing 30th October, 2023.

(SUJOY PAUL) JUDGE

sarathe

Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 10/19/2023 5:03:31 PM