Raghuveer Singh Dheemar vs Govind Dheemar
2023 Latest Caselaw 17439 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                           FA No. 460 of 2020
                                    (RAGHUVEER SINGH DHEEMAR AND OTHERS Vs GOVIND DHEEMAR AND OTHERS)

                           Dated : 17-10-2023
                                   Shri Yogesh Singhal - Advocate for the appellants.

                                   Shri K.S. Tomar - Government Advocate for respondent No.5/State.

Despite service, none present for respondents No.1 to 4. Record is received.

Heard on admission.

This First Appeal has been filed against the judgment and decree dated

10.02.2020 passed by learned 5th Additional District Judge, Guna in civil suit No.A/500001/2016 (Raghuveer Singh and Ors. Vs. Govind and Ors.) whereby the suit of the plaintiff has been dismissed.

The appeal being arguable, is admitted for final hearing. List after two weeks.

(AVANINDRA KUMAR SINGH) JUDGE

Adnan

Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 18-10-2023 12:45:53 PM