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Smt. Shashi Sharma vs The State Of Madhya Pradesh
2023 Latest Caselaw 17232 MP

Citation : 2023 Latest Caselaw 17232 MP
Judgement Date : 16 October, 2023

Madhya Pradesh High Court
Smt. Shashi Sharma vs The State Of Madhya Pradesh on 16 October, 2023
Author: Chief Justice
                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 16 th OF OCTOBER, 2023
                                           WRIT PETITION No. 26019 of 2023

                           BETWEEN:-
                           1.    SMT. SHASHI SHARMA W/O SHRI RAMESHWAR
                                 PRASAD, AGED ABOUT 64 YEARS, OCCUPATION:
                                 RETIRED ANM (CHC PAWAI) WARD NO 10 PAWAI
                                 DISTRICT PANNA (MP)

                           2.    GOPAL DAS CHOUDHARY S/O SHRI GANPAT
                                 CHOUDHARY,    AGED   ABOUT    62   YEARS,
                                 OCCUPATION:     RETIRED     COMPOUNDER
                                 (PHARMACIST GRADE II) (CHC AMANGANJ) R/O
                                 WARD NO.05, AMANGANJ, DISTRICT PANNA (MP)

                           3.    SMT. MADHU SEN W/O SHRI BABULAL SEN, AGED
                                 ABOUT 66 YEARS, OCCUPATION: RETIRED ANM
                                 DISTRICT HOSPITAL PANNA R/O TIKURIYA
                                 MOHALLA, PANNA DISTRICT PANNA (MP)

                                                                             .....PETITIONERS
                           (BY SHRI AMIT KUMAR BAJPAI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR
                                 PRINCIPAL SECREATARY, PUBLIC HEALTH &
                                 FAMILY WELFARE DEPARTMENT, VALLABH
                                 BHAWAN, BHOPAL (MP)

                           2.    CHIEF MEDICAL AND HEALTH OFFICER (CMO)
                                 PANNA DISTRICT PANNA (MP)

                           3.    CIVIL SURGEON, DISTRICT HOSPITAL, PANNA
                                 DISTRICT PANNA (MP)

                           4.    JOINT DIRECTOR, TREASURIES AND ACCOUNTS
                                 PENSION, SAGAR DISTRICT SAGAR (MP)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
                                                                2

                           5.       TREASURIES  OFFICER,  TREASURIES   AND
                                    ACCOUNTS PENSION, PANNA DISTRICT PANNA
                                    (MP)

                           6.       DISTRICT PENSION OFFICER, PAN N A DISTRICT
                                    PANNA (MP)

                                                                                        .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE)

                                    This petition coming on for order this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the

Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
 

 
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