Suresh Kumar Dubey vs The State Of Madhya Pradesh
2023 Latest Caselaw 17227 MP

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                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 16 th OF OCTOBER, 2023
                                           WRIT PETITION No. 25779 of 2023

                           BETWEEN:-
                           SURESH KUMAR DUBEY S/O LATE SHRI LALJI PRASAD
                           DUBEY, AGED ABOUT 67 YEARS, OCCUPATION:
                           RETIRED SR. LINE ATTENDANT R/O NEW RAM NAGAR
                           SANSKAR COLONY ADHARTAL JABALPUR DISTRICT
                           JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (BY SHRI SHISHIR KUMAR SONI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 ENERGY SECRETARY VALLABH BHAWAN,
                                 BHOPAL (MP)

                           2.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY        LTD. THROUGH ITS MANAGING
                                 D I R E C T O R SHAKTI   BHAWAN  RAMPUR
                                 JABALPUR DISTRICT JABALPUR (MP)

                           3.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY LTD. THROUGH ITS CHIEF ENGINEER
                                 (T&C) SHAKTI BHAWAN RAMPUR JABALPUR
                                 DISTRICT JABALPUR (MP)

                           4.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY       LTD. THROUGH    ITS    CHIEF
                                 ENGINEERING (CORPORATE AFFAIR) SHAKTI
                                 BHAWAN    RAMPUR     JABALPUR    DISTRICT
                                 JABALPUR (MP)

                           5.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY LTD. THROUGH ITS REGIONAL
                                 ACCOUNT OFFICER SHAKTI BHAWAN RAMPUR
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
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                                    JABALPUR DISTRICT JABALPUR (MP)

                                                                                        .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM