Brajkishore Mandloi vs The State Of Madhya Pradesh
2023 Latest Caselaw 16946 MP

Citation : 2023 Latest Caselaw 16946 MP
Judgement Date : 11 October, 2023

Madhya Pradesh High Court

Brajkishore Mandloi vs The State Of Madhya Pradesh on 11 October, 2023

Author: Chief Justice

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 990 of 2010
                                         (BRAJKISHORE MANDLOI Vs THE STATE OF MADHYA PRADESH)

                           Dated : 11-10-2023
                                 Shri Rajesh Singh - Advocate for the appellant.

                                 Shri Pramod Thakre - Public Prosecutor for the respondent/State.

Heard arguments. Judgment reserved.

(RAVI MALIMATH) (VISHAL MISHRA) CHIEF JUSTICE JUDGE

Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 10/13/2023 11:03:54 AM

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