Deepak Sharma vs Smt. Priyanka Sharma
2023 Latest Caselaw 16945 MP

                                                             1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                       FA No. 1443 of 2022
                                                (DEEPAK SHARMA Vs SMT. PRIYANKA SHARMA)

                           Dated : 11-10-2023
                                  Shri Amit Dave - Advocate for appellant.

                                  Shri Ashish Rawat - Advocate for respondent.

The process of settlement through mediation has failed as per the mediation report dated 10.10.2023.

Learned counsel for appellant prays for time to bring on record the

judgment of acquittal of the husband in criminal prosecution u/S 498-A of IPC.

List after two weeks.

                             (SHEEL NAGU)                                                   (HIRDESH)
                                JUDGE                                                         JUDGE

                           Shub




Signature Not Verified
Signed by: SHUBHAM
THAKKER

Signing time: 12-10-2023 17:03:57