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Kamal Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16845 MP

Citation : 2023 Latest Caselaw 16845 MP
Judgement Date : 10 October, 2023

Madhya Pradesh High Court
Kamal Khan vs The State Of Madhya Pradesh on 10 October, 2023
Author: Sujoy Paul
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      WP No. 7465 of 2019
                                        (KAMAL KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 10-10-2023
                                 Shri Prabhakar Singh - Advocate for the petitioner.

                                 Ms. Shobhna Dixit - Panel lawyer for the respondent-State.

Learned counsel for the petitioner prays for time to argue the matter armed with the relevant Supreme Court judgments.

Prayer is allowed.

List in the next month.

(SUJOY PAUL) JUDGE

rj

Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 10/10/2023 5:04:27 PM

 
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