Citation : 2023 Latest Caselaw 16843 MP
Judgement Date : 10 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 896 of 2014
(SUDEEPTO SAHA Vs MOUMITA SAHA)
Dated : 10-10-2023
Shri Sudeepto Saha - appellant appeared in person.
None for respondent.
Appellant who appears in person virtually prays for further time to obtain certified copy of the impugned judgment.
As prayed for, list on 31.10.2023.
Appellant is free to connect on the next date virtually.
(SHEEL NAGU) (HIRDESH)
JUDGE JUDGE
vkv /-
Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 10/11/2023 5:05:16 PM
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