Citation : 2023 Latest Caselaw 16833 MP
Judgement Date : 10 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 1155 of 2017
(RAJUBAI Vs NAGJIRAM AND OTHERS)
Dated : 10-10-2023
Shri Vimal Kumar Gangwal, learned counsel for the appellant.
Shri Mayank Mishra, learned Panel Lawyer for the State.
Shri Rakesh Pal, learned counsel for the Respondent [R-1].
Shri Shubham Santani, learned counsel for the respondent No.3. Heard on IA no.5675/2022, an application for stay. After due consideration, parties are directed to maintain status quo as per
the findings of the impugned judgment. IA stands disposed of.
Learned counsel for the respondent No.1 submits that he is adopting reply filed by respondent No.3. Prayer allowed.
List for final hearing in due course.
(ACHAL KUMAR PALIWAL) JUDGE
hk/
Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 10/13/2023 11:44:59 AM
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