Mazhar Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16720 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 1692 of 2023 (MAZHAR KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 09-10-2023 Shri Abhinav Dhanodkar, learned counsel for the appellant(s).

Learned counsel for the appellant prays for time to produce the judgment wherein it is held that compensation cannot be awarded during exercise of powers under Section 482 of Cr.P.C.

As prayed, list the matter in the next week.

                                (S. A. DHARMADHIKARI)                                   (PRANAY VERMA)
                                         JUDGE                                              JUDGE




                           pn




Signature Not Verified
Signed by: PREETHA HARI
NAIR

Signing time: 09-10-2023 05:29:59