Omkar Prasad Richhariya vs The State Of Madhya Pradesh
2023 Latest Caselaw 16675 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF OCTOBER, 2023
                                             WRIT PETITION No. 25196 of 2023

                           BETWEEN:-
                           OMKAR PRASAD RICHHARIYA S/O B.P. RICHHARIYA,
                           AGED ABOUT 68 YEARS, OCCUPATION: RETIRED
                           FOREST GUARDS R/O SHANICHARA BAJAR POST
                           RAHATGARH DISTRICT SAGAR (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY MS. RATNA BHARAT TIWARI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH TRHOUGH
                                 SECRETARY FOREST DEPARTMENT VALLABH
                                 BHAWAN,   DISTRICT  BHOPAL  (MADHYA
                                 PRADESH)

                           2.    THE DISTRICT FOREST OFFICER FOREST RANGE
                                 SAGAR DISTRICT SAGAR (MADHYA PRADESH)

                           3.    THE    TREASURER ACCOUNT AND PENSION
                                 DISTRICT SAGAR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Signature Not Verified Signed by: VIBHA PACHORI Signing time: 10/10/2023 12:37:44 PM

Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/10/2023
12:37:44 PM