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Dr. Rajiv Choudhrie vs The State Of Madhya Pradesh
2023 Latest Caselaw 16540 MP

Citation : 2023 Latest Caselaw 16540 MP
Judgement Date : 6 October, 2023

Madhya Pradesh High Court
Dr. Rajiv Choudhrie vs The State Of Madhya Pradesh on 6 October, 2023
Author: Vishal Mishra
                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                          CRR No. 1928 of 2022
                                        (DR. RAJIV CHOUDHRIE AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 06-10-2023
                                    Shri Eshaan Datt - Advocate for applicant.

                                    Shri Sourabh Shukla - Panel Lawyer for respondent/State.

Counsel for the applicant prays for a short adjournment to enable him to go through the judgment passed by the Hon'ble Supreme Court recently with respect to the negligence caused by the doctors.

Prayer allowed.

List the matter in the next week.

(VISHAL MISHRA) JUDGE

Loretta

Signature Not Verified Signed by: LORETTA RAJ Signing time: 10/7/2023 10:39:08 AM

 
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