Moin Ansari vs Shreyansh
2023 Latest Caselaw 16536 MP

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        MP No. 3015 of 2023
                                                  (MOIN ANSARI Vs SHREYANSH AND OTHERS)

                          Dated : 06-10-2023
                                  Shri S.P. Rai - Advocate for the petitioner.

                                  Shri Rahul Diwakar - Counsel for respondent No. 1.

Shri Prakash Gupta - Advocate for respondent Nos. 4 and 5.

Counsel for respondent No. 1 prays for time to bring on record the

judgment and decree dated 23rd October 2003, and first appellate order dated

10.2.2005.

Time granted.

List on 10 th October, 2023.

(MANINDER S. BHATTI) JUDGE

vivek

Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 10/7/2023 4:06:35 PM