Pawan Kumr Vinodia vs The State Of Madhya Pradesh
2023 Latest Caselaw 16420 MP

Citation : 2023 Latest Caselaw 16420 MP
Judgement Date : 5 October, 2023

Madhya Pradesh High Court

Pawan Kumr Vinodia vs The State Of Madhya Pradesh on 5 October, 2023

Author: Anuradha Shukla

                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    CRA No. 412 of 2015
                                        (PAWAN KUMR VINODIA Vs THE STATE OF MADHYA PRADESH)

                          Dated : 05-10-2023
                                Ms. Manju Khatri - Amicus Curiae for the appellant.

                                Shri Prasanjeet Chaterjee - Panel Lawyer for the respondent/State

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk

Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 10/6/2023 3:45:22 PM

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