Sachin Kaushik vs Nikita Jain
2023 Latest Caselaw 19150 MP

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                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                      MP No. 6565 of 2023
                                                    (SACHIN KAUSHIK Vs NIKITA JAIN)

                           Dated : 09-11-2023
                                 Shri Abhishek Singh and Ms. Anuradha Vashist- Advocates for

                           petitioner.


                                 It is submitted by counsel for the petitioner that judgment is going to be
                           declared today but he has also admitted that today the case is fixed for non-
                           applicant's evidence.

                                 In view of the aforesaid, issue notice to the respondents on payment of

process fee within seven days.

Notices be made returnable within four weeks.

(RAJENDRA KUMAR VANI) JUDGE

P/-

Signature Not Verified Signed by: PREETI TIWARI Signing time: 11/9/2023 4:42:12 PM