Purkhabahadur vs The State Of Madhya Pradesh
2023 Latest Caselaw 18446 MP

                                                              1
                           IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT INDORE
                                                     BEFORE
                                    HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
                                              ON THE 2 nd OF NOVEMBER, 2023
                                           CRIMINAL REVISION No. 3289 of 2019

                          BETWEEN:-
                          PURKHABAHADUR S/O CHHABILAL, AGED ABOUT 58
                          Y E A R S , B.H.L.,  GOVINDPURA,  OPP.   NEPALI
                          PASHUPATINATH       TEMPLE,  BHOPAL    (MADHYA
                          PRADESH)

                                                                                            .....PETITIONER
                          (SHRI RAJESH YADAV, LEARNED COUNSEL FOR THE PETITIONER

                          AND
                          THE STATE OF MADHYA PRADESH STATION HOUSE
                          OFFICER THRU. P.S. MALHARGANJ, INDORE (MADHYA
                          PRADESH)

                                                                                          .....RESPONDENTS
                          ( MS. VANDANA RATHORE PL APPEARING ON BEHALF OF ADVOCATE
                          GENERAL.

                                T h is revision coming on HEARING this day, t h e court passed the
                          following:
                                                               ORDER

The present petition has been filed on behalf of the petitioners under section 397 R/W401 of Cr.P.C.

Counsel for the petitioner submits that final judgment has been passed by learned trial Court and the petition is rendered infructuous.

In view of the aforesaid submissions, the petition is dismissed as rendered infrucutous.

Signature Not Verified Signed by: AMIT KUMAR Signing time: 11/3/2023 11:20:46 AM

(PREM NARAYAN SINGH) JUDGE amit

Signature Not Verified Signed by: AMIT KUMAR Signing time: 11/3/2023 11:20:46 AM