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Raju Alias Rajkishore ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 8037 MP

Citation : 2023 Latest Caselaw 8037 MP
Judgement Date : 13 May, 2023

Madhya Pradesh High Court
Raju Alias Rajkishore ... vs The State Of Madhya Pradesh on 13 May, 2023
Author: Milind Ramesh Phadke
                                  1
 IN     THE       HIGH COURT OF MADHYA PRADESH
                        AT GWALIOR
              BEFORE NATIONAL LOK ADALAT
        HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
                             &
           SHRI RISHI KUMAR KATARE, ADVOCATE
                       ON THE 13 th OF MAY, 2023
                 CRIMINAL REVISION No. 2992 of 2021

BETWEEN:-
RAJU ALIAS   RAJKISHORE   SHRIVASTAVA S/O
BABURAM SHRIVASTAVA, AGED ABOUT 50 YEARS,
OCCUPATION: DOCTOR MAHAVEER GANJ BHIND
(MADHYA PRADESH)

                                                               .....PETITIONER
(BY SHRI A.K.MISHRA - ADVOCATE)

AND
THE STATE OF MADHYA PRADESH THROUGH :
INCHARGE POLICE STATION P.S. AJK (MADHYA
PRADESH)

                                                            .....RESPONDENTS
(BY SHRI SHIRAJ QURAISHI - PP)

      This revision coming on for conciliation this day, the Bench passed the

following:
                                   ORDER

This petition under Section 482 of Cr.P.C has been filed against the order dated 08.09.2021 passed in S.T.No.64 of 2021.

It has been informed by the office that the original Sessions Trial out of which present petition had arisen stands disposed of vide judgment dated 13.09.2022.

In the light of the aforesaid status report, nothing remains to be adjudicated further.

Petition stands disposed of.




                         (MILIND RAMESH PHADKE)                                                     (RISHI KUMAR KATARE )
                                  MEMBER                                                                  MEMBER
       Rks

Digitally signed by RAM KUMAR SHARMA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH

RAM KUMAR GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=fddb839268e92e8a7e213279c322478eb4761365d f45a6e590a0c9b59957024a,

SHARMA pseudonym=3A2DD409C7E00166B001086C51C67E732E55 3F43, serialNumber=3B922EA4FBB2AB6A4AC3EFC94C33671E3FD 765EE70A3038453F8BC47FB9A192F, cn=RAM KUMAR SHARMA Date: 2023.05.15 17:17:06 +05'30'

 
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