Karan Singh vs Mohar Singh Bhadoriya
2023 Latest Caselaw 8012 MP

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT GWALIOR
                                         BEFORE NATIONAL LOK ADALAT
                                        HON'BLE SHRI JUSTICE ROHIT ARYA
                                                        &
                                       SHRI K.S. TOMAR, SENIOR ADVOCATE
                                             ON THE 13 th OF MAY, 2023
                                       MISC. CRIMINAL CASE No. 7887 of 2014

                          BETWEEN:-
                          1.    KARAN SINGH S/O SHRI GOVIND DAS, AGED
                                ABOUT     25    YEARS, R/O WARD     NO.13
                                SHEESHONPURA DATIA ROAD, INDARGARH
                                POLICE STATION INDERGARH, DISTRICT DATIA
                                (MADHYA PRADESH)

                          2.    PAPPU S/O GOVIND DAS, AGED ABOUT 40 YEARS
                                R/O WARD NO.13 SHEESHONPURA DATIA ROAD,
                                INDARGARH POLICE STATION INDERGARH,
                                DISTRICT DATIA (MADHYA PRADESH),

                          3.    BABA S/O BHAGWAN DAS, AGED ABOUT 26 YEARS
                                R/O WARD NO.13 SHEESHONPURA DATIA ROAD,
                                INDARGARH POLICE STATION INDERGARH,
                                DISTRICT DATIA (MADHYA PRADESH),

                          4.    KALLI S/O BHAGWAN DAS, AGED ABOUT 24
                                YEARS, R/O WARD NO.13 SHEESHONPURA DATIA
                                ROAD,    INDARGARH      POLICE   STATION
                                INDERGARH,    DISTRICT   DATIA  (MADHYA
                                PRADESH)

                          5.    SANJEEV S/O BHAGWAN DAS, AGED ABOUT 20
                                YEARS R/O WARD NO.13 SHEESHONPURA DATIA
                                ROAD,     INDARGARH    POLICE   STATION
                                INDERGARH,    DISTRICT  DATIA  (MADHYA
                                PRADESH),

                          6.    KALLU S/O SUKHARAM, AGED ABOUT 26 YEARS
                                R/O WARD NO.13 SHEESHONPURA DATIA ROAD,
                                INDARGARH POLICE STATION INDERGARH,
                                DISTRICT DATIA (MADHYA PRADESH),

                          7.    RAJU S/O SUKHARAM, AGED ABOUT 24 YEARS
                                R/O WARD NO.13 SHEESHONPURA DATIA ROAD,
                                INDARGARH POLICE STATION INDERGARH,
Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 17-May-23
1:09:02 PM
                                                       2
                                DISTRICT DATIA (MADHYA PRADESH),

                          8.    RAHUL S/O KARAN SINGH, AGED ABOUT 20
                                YEARS R/O WARD NO.13 SHEESHONPURA DATIA
                                ROAD,     INDARGARH    POLICE   STATION
                                INDERGARH,    DISTRICT  DATIA  (MADHYA
                                PRADESH),

                          9.    SHOBHARAM S/O RAGHUVIR SINGH, AGED
                                ABOUT    45  YEARS   R/O   WARD     NO.13
                                SHEESHONPURA DATIA ROAD, INDARGARH
                                POLICE STATION INDERGARH, DISTRICT DATIA
                                (MADHYA PRADESH),

                                                                                       .....APPLICANTS
                          (SHRI R.K. SHRIVASTAVA- ADVOCATE FOR THE APPLICANTS)

                          AND
                          1.    MOHAR SINGH BHADORIYA S/O SHRI BADAN
                                SINGH BHADORIYA, AGED ABOUT 60 YEARS, R/O
                                DALMILL ROAD, INDARGARH THANA (MADHYA
                                PRADESH)

                          2.    STATE OF M.P. THROUGH POLICE STATION
                                INDERGARH,   DISTRICT DATIA  (MADHYA
                                PRADESH)

                                                                                     .....RESPONDENTS
                          (SHRI A.K. NIRANKARI - ADVOCATE FOR RESPONDENT/STATE)

                                This application coming on for conciliation this day, the Bench passed
                          the following:
                                                            ORDER

T his petition under Section 482 of Cr.P.C. has been filed seeking quashment of FIR bearing Crime No.148/2014 registered at Police Station Indergarh, District Datia for the offences punishable under Sections 323, 324, 325, 506B, 34 of IPC and all the consequential proceedings pending before the trial court in Case No.B-F/13.

A s per the office/status report, the impugned proceedings stood concluded vide judgment dated 24.01.2023 delivered by the Judicial Magistrate Signature Not Verified Signed by: SUNEEL DUBEY Signing time: 17-May-23 1:09:02 PM

First Class, Seondha, District Datia (M.P.) in RCT No.3008002/2014.

In view of the aforesaid, nothing survives in this petition to address upon and the same is hereby dismissed having been rendered infructuous.

                            (ROHIT ARYA)                                                     (K.S. TOMAR )
                               MEMBER                                                         MEMBER
                          (Dubey)




Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 17-May-23
1:09:02 PM