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Kok Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 7980 MP

Citation : 2023 Latest Caselaw 7980 MP
Judgement Date : 13 May, 2023

Madhya Pradesh High Court
Kok Singh vs The State Of Madhya Pradesh on 13 May, 2023
Author: Milind Ramesh Phadke
                                  1
 IN     THE        HIGH COURT OF MADHYA PRADESH
                         AT GWALIOR
              BEFORE NATIONAL LOK ADALAT
        HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
                             &
           SHRI RISHI KUMAR KATARE, ADVOCATE
                       ON THE 13 th OF MAY, 2023
                 MISC. CRIMINAL CASE No. 14564 of 2021

BETWEEN:-
KOK SINGH S/O SUJAN SINGH, AGED ABOUT 50 YEARS,
OCCUPATION: AGRICULTURE VILL. LAHARA TEH.
MEHGAON DISTT. BHIND (MADHYA PRADESH)

                                                                .....APPLICANT
(BY SHRI J.K.SHARMA - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH THROUGH :
      STATION  HOUSE OFFICER    P.S. AMAYAN
      (MADHYA PRADESH)

2.    BRANDAVAN SINGH S/O SHRI HUKUM SINGH,
      AGED ABOUT 43 YEARS, VILLAGE BARETHI
      KHURD TEHSIL MEHGAON (MADHYA PRADESH)

                                                            .....RESPONDENTS
(BY SHRI SHIRAJ QURAISHI - GOVT. ADVOCATE)

      This application coming on for conciliation this day, the Bench passed
the following:
                                   ORDER

This petition under Section 482 of Cr.P.C has been filed against the order dated 08.03.2021 passed in Case No.12 of 2021.

It has been informed by the office that the original Sessions Trial out of which present petition had arisen stands disposed of vide judgment dated 03.11.2022.

In the light of the aforesaid status report, nothing remains to be adjudicated further.

Petition stands disposed of.




                                             (MILIND RAMESH PHADKE)                                                                 (RISHI KUMAR KATARE )
                                                      MEMBER                                                                              MEMBER
            Rks


RAM KUMAR

Digitally signed by RAM KUMAR SHARMA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=fddb839268e92e8a7e213279c322478eb4761365df45a6e590a0c9b59957024a,

SHARMA pseudonym=3A2DD409C7E00166B001086C51C67E732E553F43, serialNumber=3B922EA4FBB2AB6A4AC3EFC94C33671E3FD765EE70A3038453F8BC47FB9A192F , cn=RAM KUMAR SHARMA Date: 2023.05.15 17:11:51 +05'30'

 
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