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Pradeep Singh Kirar vs The State Of Madhya Pradesh
2023 Latest Caselaw 7965 MP

Citation : 2023 Latest Caselaw 7965 MP
Judgement Date : 13 May, 2023

Madhya Pradesh High Court
Pradeep Singh Kirar vs The State Of Madhya Pradesh on 13 May, 2023
Author: Satyendra Kumar Singh
                                                          1
                           IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT GWALIOR
                                       BEFORE NATIONAL LOK ADALAT
                                HON'BLE SHRI JUSTICE SATYENDRA KUMAR SINGH
                                                      &
                                   SHRI M.P.S RAGHUVANSHI, SR. ADVOCATE
                                                ON THE 13 th OF MAY, 2023
                                        MISC. CRIMINAL CASE No. 21370 of 2019

                          BETWEEN:-
                          PRADEEP SINGH KIRAR S/O BAIJNATH KIRAR, AGED
                          ABOUT 38 YEARS, VILLAGE BARAUA PS PURANI
                          CHAWANI (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY MR. I.S. ASTHANA - ADVOCATE)

                          AND
                          1.    THE    STATE   OF    MADHYA         PRADESH
                                SUPERINTENDENT    OF  POLICE        GWALIOR
                                (MADHYA PRADESH)

                          2.    STATION        HOUSE       OFFICER    POLICE
                                H EA D Q U A R TER S PS   PURANI   CHHAWANI
                                (MADHYA PRADESH)

                          3.    AJAY SINGH KIRAR S/O SHRI GHANSU KIRAR,
                                AGED ABOUT 35 YEARS, VILLAGE BARAUA PS
                                PURANI CHAWANI (MADHYA PRADESH)

                          4.    SHERU KIRAR S/O SHRI SANTOSHI KIRAR, AGED
                                ABOUT 29 YEARS, VILLAGE BARAUA PS PURANI
                                CHAWANI (MADHYA PRADESH)

                          5.    SHIVAM KIRAR S/O SHRI CHANDRAPAL KIRAR,
                                AGED ABOUT 32 YEARS, VILLAGE RAYRUPHARM
                                PS PURANI CHHAWNI (MADHYA PRADESH)

                          6.    BRIJENDRA S/O SHRI PANNALAL KIRAR, AGED
                                ABOUT 29 YEARS, VILLAGE KHARAGPUR PS
                                NOORABAD (MADHYA PRADESH)

                          7.    NARENDRA KIRAR S/O SHRI SARVAN SINGH
Signature Not Verified
                                KIRAR, AGED ABOUT 31 YEARS, VILLAGE
Signed by: BARKHA
SHARMA
Signing time: 19-May-23
11:45:31 AM
                                                              2
                                 BARAUA PS        PURANI     CHAWANI      (MADHYA
                                 PRADESH)

                                                                                        .....RESPONDENTS
                          (BY MR. PRABHAT PATERIA - PUBLIC PROSECUTOR)

                                 This application coming on for conciliation this day, the Bench passed
                          the following:
                                                               ORDER

This petition under Section 482 of Cr.P.C. has been filed seeking direction to the respondents - State to conduct fair and impartial investigation with regard to Crime No.69/2019 for the offence punishable under Sections 306 and 34 of IPC registered at Police Station Purani Chawani, District Gwalior as

well as to arrest the accused persons.

As per the report enclosed in the file, proceedings pending before the Court of X Additional District and Sessions Judge, Gwalior has finally been decided vide judgment dated 28.09.2022, whereby the petitioner has been acquitted, therefore, this petition has become infructuous.

In view whereof, this petition is dismissed as infructuous.




                             (SATYENDRA KUMAR SINGH)                             (M.P.S RAGHUVANSHI )
                                      MEMBER                                          MEMBER
                          bj/-




Signature Not Verified
Signed by: BARKHA
SHARMA
Signing time: 19-May-23
11:45:31 AM
 

 
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