Deceased Jameela Bi Through Lrs. ... vs Anwar Khan
2023 Latest Caselaw 7819 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                          SA No. 462 of 2023
                             (DECEASED JAMEELA BI THROUGH LRS. NAHRU AND OTHERS Vs ANWAR KHAN AND OTHERS)

                         Dated : 11-05-2023
                                   Shri Prasanna R. Bhatnagar, learned counsel for the appellant.


                                   Issue notice on I.A.No.1513/2023 to the respondents within three

working days, notice be made returnable within four weeks.

Till the next date of hearing execution of judgment and decree shall remain stayed.

Certified copy as per rules.

(VIVEK RUSIA) JUDGE

Praveen

Signature Not Verified Signed by: PRAVEEN Signing time: 12-05- 2023 17:09:55