Citation : 2023 Latest Caselaw 7371 MP
Judgement Date : 4 May, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1933 of 2021 (KALLU KHAN (DEAD) THR. LRS SMT. NASREEN AND OTHERS Vs HABIB UL REHMAN (DEAD) THR. HIS LRS SMT. JAMILA BI AND OTHERS)
Dated : 04-05-2023 Shri Rahul Deshmukh - Advocate for the appellants.
It is submitted by the counsel for the appellants that this case may be taken up alongwith S.A. No.1084/2022, which also arises out of the same impugned judgment.
Accordingly, list this case immediately after ensuing summer
vacation alongwith S.A. No.1084/2022 for analogous hearing.
(G.S. AHLUWALIA) JUDGE
Shanu
Digitally signed by SHANU RAIKWAR Date: 2023.05.04 19:21:46 +05'30'
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