Billa Alias Shabbir vs Devendranath
2023 Latest Caselaw 7075 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         SA No. 1845 of 2022
                                       (BILLA ALIAS SHABBIR AND OTHERS Vs DEVENDRANATH AND OTHERS)

                         Dated : 01-05-2023
                                 Mr. Sajid Khan - Advocate for the appellants.

                                 None for respondents.

Counsel for the appellants submits that status-quo be made absolute. Let report be called for from the trial court whether execution application has been filed and whether possession has been delivered as per impugned

judgment and decree or not.

List after ensuing summer vacation. I.R., if any, shall remain continue till the next date of hearing.

(ACHAL KUMAR PALIWAL) JUDGE

navin

Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 5/2/2023 1:39:30 PM