Kalyan Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 9832 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       SA No. 1830 of 2017
                                  (KALYAN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 28-06-2023
                                Shri Shreekant Shrivastava - Advocate for the appellans.

                                Shri Mukund Agrawal - Panel Lawyer for the respondents/State.

Learned counsel for the appellant prays for time to file an appropriate application for condonation of delay and setting aside the judgment.

Prayer is allowed.

List the matter after two weeks.

(AMAR NATH (KESHARWANI)) JUDGE

R

Signature Not Verified Signed by: ROSHNI SINGH Signing time: 28-Jun-23 5:41:06 PM