Savitri Tripathi vs Ashish Dubey
2023 Latest Caselaw 9413 MP

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                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                            ON THE 22 nd OF JUNE, 2023
                                          MISC. PETITION No. 567 of 2022

                         BETWEEN:-
                         SAVITRI TRIPATHI W/O KAMLESHWAR PRASAD
                         TRIPATHI, AGED ABOUT 50 YEARS, OCCUPATION:
                         HOUSEHOLD R/O NAI BASTI PADRA SUARAN TOLA
                         TEHSIL HUZUR DISTRCIT REWA (MADHYA PRADESH)

                                                                           .....PETITIONER
                         (BY SHRI ASHOK LALWANI - ADVOCATE)

                         AND
                         1.    ASHISH DUBEY S/O LATE RAMASHANKAR DUBEY,
                               AGED ABOUT 30 YEARS, OCCUPATION: SERVICE
                               R/O NAI BASTI PADRA SUARAN TOLA TEHSIL
                               HUZUOR DISTRICT REWA M.P. (MADHYA
                               PRADESH)

                         2.    RAJESH KUMAR DWIVEDI S/O MOTILAL
                               DWIVEDI, AGED ABOUT 45 YEARS, OCCUPATION:
                               SERVICE R/O NAI BASTI PADRA SUARAN TOLA
                               TEHSIL HUZUOR DISTRICT REWA M.P. (MADHYA
                               PRADESH)

                         3.    ARCHANA SINGH W/O DHERANDRA SINGH, AGED
                               ABOUT 35 YEARS, OCCUPATION: HOUSEHOLD R/O
                               NAI BASTI PADRA SUARAN TOLA TEHSIL
                               HUZUOR DISTRICT REWA M.P. (MADHYA
                               PRADESH)

                         4.    KARUNA SINGH W/O KALYAN SINGH, AGED
                               ABOUT 40 YEARS, OCCUPATION: HOUSEHOLD R/O
                               NAI BASTI PADRA SUARAN TOLA TEHSIL
                               HUZUOR DISTRICT REWA M.P. (MADHYA
                               PRADESH)

                         5.    BAIJNATH GUPTA S/O MOTILAL GUPTA, AGED
                               ABOUT 65 YEARS, OCCUPATION: SHOPKEEPER
                               R/O NAI BASTI PADRA SUARAN TOLA TEHSIL
                               HUZUOR DISTRICT REWA M.P. (MADHYA
Signature Not Verified
Signed by: AMIT JAIN
Signing time:
6/22/2023 6:23:53 PM
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                               PRADESH)

                         6.    SAVITRI DEVI PANDEY W/O LT KESHAV PRASAD
                               PANDEY, AGED ABOUT 65 YEARS, OCCUPATION:
                               HOUSEHOLD R/O NAI BASTI PADRA SUARAN
                               TOLA TEHSIL HUZUOR DISTRICT REWA M.P.
                               (MADHYA PRADESH)

                         7.    MOHANLAL S/O BALICHANDRA THAPAR, AGED
                               ABOUT 60 YEARS, R/O NAI BASTI PADRA SUARAN
                               TOLA TEHSIL HUZUOR DISTRICT REWA M.P.
                               (MADHYA PRADESH)

                         8.    HARISHANKAR DUBEY S/O LT JAGESHWAR
                               PRASAD DUBEY OCCUPATION: NIL R/O NAI BASTI
                               PADRA SUARAN TOLA TEHSIL HUZUOR DISTRICT
                               REWA M.P. (MADHYA PRADESH)

                         9.    BALENDRA SHEKHAR DUBEY S/O LT JAGESHWAR
                               PRASAD DUBEY OCCUPATION: NIL R/O NAI BASTI
                               PADRA SUARAN TOLA TEHSIL HUZUOR DISTRICT
                               REWA M.P. (MADHYA PRADESH)

                         10.   JITENDRA KUMAR DUBEY S/O LT DAYA
                               SHANKAR DUBEY OCCUPATION: NIL R/O NAI
                               BASTI PADRA SUARAN TOLA TEHSIL HUZUOR
                               DISTRICT REWA M.P. (MADHYA PRADESH)

                         11.   ANKIT DUBEY S/O LT DAYASHANKAR DUBEY
                               OCCUPATION: NIL R/O NAI BASTI PADRA
                               SUARAN TOLA TEHSIL HUZUOR DISTRICT REWA
                               M.P. (MADHYA PRADESH)

                         12.   SUNIL DUBEY S/O LT ARUNENDRA DUBEY
                               OCCUPATION: NIL R/O NAI BASTI PADRA
                               SUARAN TOLA TEHSIL HUZUOR DISTRICT REWA
                               M.P. (MADHYA PRADESH)

                         13.   STATE OF MADHYA PRADESH THROUGH THE
                               COLLECTOR, REWA DISTRICT-REWA (MADHYA
                               PRADESH)

                                                                                 .....RESPONDENTS
                         (RESPONDENT NOS.3,4,5 BY SHRI S.S.TIWARI - ADVOCATE)
                         (STATE BY SHRI JIENDRA SHRIVASTAVA - PANEL LAWYER)

                               This petition coming on for admission this day, th e court passed the
                         following:
Signature Not Verified
Signed by: AMIT JAIN
Signing time:
6/22/2023 6:23:53 PM
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                                                              ORDER

Learned counsel for the Petitioner prays for withdrawal of this petition with a direction to the Trial Court to consider petitioner's application at the time of passing of final judgment and decree.

Prayer is allowed.

Accordingly, this petition is disposed of as withdrawn with the aforesaid modification in the impugned order.

(VIVEK AGARWAL) JUDGE amit

Signature Not Verified Signed by: AMIT JAIN Signing time:

6/22/2023 6:23:53 PM