M/S Tirupati Build Con Pvt. ... vs Union Of India
2023 Latest Caselaw 8564 MP

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       WP No. 16860 of 2018
                               (M/S. SUPREME BUILDCON PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                            WP/19116/2018, WP/19118/2018, WP/19119/2018, WP/19126/2018, WP/20032/2018,
                            WP/20246/2018, WP/20249/2018, WP/23480/2018, WP/00988/2019, WP/06795/2019,
                            WP/10798/2019, WP/10799/2019, WP/11828/2019, WP/11834/2019, WP/13762/2019,
                            WP/16210/2019, WP/17485/2019, WP/17792/2019, WP/20498/2019, WP/20958/2019,
                            WP/21105/2019, WP/27574/2019, WP/27707/2019, WP/00724/2020, WP/02319/2020,
                            WP/02572/2020, WP/02574/2020, WP/02578/2020, WP/02656/2020, WP/02678/2020,
                            WP/02679/2020, WP/02684/2020, WP/06317/2020, WP/06319/2020, WP/06320/2020,
                            WP/08924/2020, WP/12302/2020, WP/17646/2020, WP/17795/2020, WP/18202/2020,
                            WP/19157/2020, WP/19413/2020, WP/00973/2021, WP/01352/2021, WP/01356/2021,
                            WP/01784/2021, WP/01816/2021, WP/03174/2021, WP/03191/2021, WP/05072/2021,
                            WP/06334/2021, WP/06335/2021, WP/06339/2021, WP/06344/2021, WP/06645/2021,
                            WP/06886/2021, WP/06902/2021, WP/07212/2021, WP/07352/2021, WP/07353/2021,
                            WP/07367/2021, WP/08070/2021, WP/08076/2021, WP/08160/2021, WP/08918/2021,
                            WP/09821/2021, WP/09822/2021, WP/10202/2021, WP/10203/2021, WP/13466/2021,
                            WP/14026/2021, WP/16791/2021, WP/25533/2021, WP/25865/2021, WP/25911/2021,
                            WP/25926/2021, WP/25927/2021, WP/25948/2021, WP/00952/2022, WP/02838/2022,
                            WP/03865/2022, WP/06383/2022, WP/06682/2022, WP/06684/2022, WP/06686/2022,
                            WP/06690/2022, WP/08823/2022, WP/14788/2022, WP/24120/2022, WP/24375/2022,
                            WP/29881/2022, WP/02647/2023, WP/03706/2023, WP/05514/2023, WP/07105/2023,
                                                          WP/07122/2023
                          Dated : 13-06-2023
                                Shri Ashok Chakravarti, Shri Shekhar Sharma, Shri Qasim Ali, Shri
                          Arya Bhatt, Shri H. Khemuka, Shri V.S. Jha, Shri Aditya Ahiwasi, Siddharth
                          Shrivastava - Advocates for petitioners.
                                Shri Darshan Soni - Govt. Advocate for State.
                                S h r i Shubham Manchhani, Shri Gajendra Singh Thakur, Shri

                          Himanshu Shrivastava, Shri Sanjay Mishra, Shri Saurabh Singh Thakur -
                          Advocates for respondents.

Shri Shreyas Dubey - Advocate for Union of India. Shri R.G. Mahajan - Advocate for respondent No.5.

Learned counsel for rival parties do not dispute that on the issue involved herein judgments have been rendered by other High Courts but seek sometime to go through the same as regards applicability of the same to the present issue. Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 6/14/2023 10:34:38 AM

List after two weeks.

Meanwhile, State is free to file reply. I.R., if any, to continue till the next date of hearing.

                             (SHEEL NAGU)                                       (AVANINDRA KUMAR SINGH)
                                JUDGE                                                    JUDGE

                          Sateesh




Signature Not Verified
Signed by: SATEESH
KUMAR SEN
Signing time: 6/14/2023
10:34:38 AM