Mukesh Sharma vs Anil Kumar
2023 Latest Caselaw 10397 MP

                                                               1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT INDORE
                                                      MCRC No. 33513 of 2022
                                                      (MUKESH SHARMA Vs ANIL KUMAR)

                          Dated : 07-07-2023
                                   None for the petitioner.

                                   Shri Parakram Singh - Advocate for the respondent.

Counsel for the respondent submits that the trial Court has passed the judgment and convicted the respondent, therefore, this petition under Section 482 of Cr.P.C. has become infructuous.

Both the parties are directed to argue the matter on the maintainability of

this petition.

List after two weeks.

(ANIL VERMA) JUDGE

trilok

Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 07-Jul-23 6:41:25 PM