Mer Singh & Ors. vs The State Of M.P.
2023 Latest Caselaw 965 MP

Citation : 2023 Latest Caselaw 965 MP
Judgement Date : 16 January, 2023

Madhya Pradesh High Court

Mer Singh & Ors. vs The State Of M.P. on 16 January, 2023

Author: Rajendra Kumar (Verma)

                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1884 of 2004
                                            (MER SINGH & ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 16-01-2023
                                Shri J.P. Singrol - Advocate for the appellants.

                                Shri Ahilendra Singh - Government Advocate for the respondent/State.

Shri H.A. Saify - Advocate appears on behalf of Shri Siddharth Datt - Advocate for the objector/complainant.

The dispute involved in this matter can be resolved with the assistance of

the Mediator.

Principal District and Sessions Judge, Narsinghpur is directed to appoint a Mediator in this matter placed at Narsinghpur District- Narsinghpur.

Office is directed to send copy of the judgments and other relevant documents to the Principal District and Sessions Judge, Narsinghpur.

List after receipt of the report of the Mediator.

(RAJENDRA KUMAR (VERMA)) JUDGE

vai

Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 1/17/2023 10:23:42 AM