Devikishran (Dead) Through Lrs. ... vs Kailash Chandra Agarwal And Anr.
2023 Latest Caselaw 715 MP

Citation : 2023 Latest Caselaw 715 MP
Judgement Date : 11 January, 2023

Madhya Pradesh High Court

Devikishran (Dead) Through Lrs. ... vs Kailash Chandra Agarwal And Anr. on 11 January, 2023

Author: Gurpal Singh Ahluwalia

                                                       1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                 FA No. 508 of 2005
                      (DEVIKISHRAN (DEAD) THROUGH LRS. SMT. SIREKUNWAR AND OTHERS Vs KAILASH CHANDRA
                                               AGARWAL AND ANR. AND OTHERS)

                Dated : 11-01-2023
                         Shri Ashish Shroti - Advocate for the appellants.

                         Shri Amit Mishra - Advocate for the respondents.

Arguments heard. Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

PRADYUMNA BARVE 2023.01.16 11:42:52 +05'30'

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