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Smt. Neha Parashar vs Abhishek Parashar
2023 Latest Caselaw 712 MP

Citation : 2023 Latest Caselaw 712 MP
Judgement Date : 11 January, 2023

Madhya Pradesh High Court
Smt. Neha Parashar vs Abhishek Parashar on 11 January, 2023
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1124 of 2019 (ABHISHEK PARASHAR Vs SMT. NEHA PARASHAR)

FA/01125/2019 Dated : 11-01-2023 Shri Ashish Shroti with Shri Piyush Tiwari - Advocates for the

husband.

Shri Pushpendra Dubey - Advocate for the wife.

Regard being had to the similitude of the questions involved and common impugned judgment, on the joint request of the parties, appeals were

analogously heard and reserved for judgment.


                             (SUJOY PAUL)                                  (AMAR NATH (KESHARWANI))
                                JUDGE                                               JUDGE

                          sarathe




Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 1/18/2023 5:30:36 PM

 
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