Ramsewak Upadhyay vs The State Of Madhya Pradesh
2023 Latest Caselaw 646 MP

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                      WP No. 27236 of 2022
                                     (RAMSEWAK UPADHYAY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 10-01-2023
                                  Shri Jitendra Kumar Sharma - Advocate for the petitioner.

                                  Shri Sanjay Bahirani - Advocate for the respondent No.4.

At the request of counsel for the petitioner, list the matter in the week commencing 23rd of January, 2023 so as to enable him to verify the judgment passed by Division Bench of this Court in the case of Ramsuman

Raghuvanshi vs. State of Madhya Pradesh & Others decided on 06.01.2020 which was quoted in the reply filed by respondent No.4.

(MILIND RAMESH PHADKE) JUDGE

pwn*

Signature Not Verified Signed by: PAWAN KUMAR Signing time: 11-01-2023 10:56:48 AM