Smt.Prem Bai vs Netram Rathore
2023 Latest Caselaw 524 MP

                                                       1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                CRR No. 1342 of 2002
                                             (SMT.PREM BAI Vs NETRAM RATHORE)

               Dated : 09-01-2023
                           None for the applicant.

                           None for the respondent.

On perusal of record, it reveals that the dispute involved in this matter may be resolved with the aid of mediator.

Principal District and Sessions Judge, Narsinghpur is directed to appoint

a Mediator placed at Gadarwara.

Registry is directed to send a copy of impugned judgment and other relevant documents to Principal District and Sessions Judge, Narsinghpur.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 11-01-2023 10:41:23