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Gaurav Singh Chadhar vs The State Of Madhya Pradesh
2023 Latest Caselaw 269 MP

Citation : 2023 Latest Caselaw 269 MP
Judgement Date : 4 January, 2023

Madhya Pradesh High Court
Gaurav Singh Chadhar vs The State Of Madhya Pradesh on 4 January, 2023
Author: Sanjay Dwivedi
                                              1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT JABALPUR
                                    MCRC No. 42118 of 2022
                 (GAURAV SINGH CHADHAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

    Dated : 04-01-2023
               Smt. Manjit P.S. Chuckal - Advocate for the petitioner.

               Smt. Arti Dwivedi - Panel Lawyer for respondent/State.

Shri Bhupendra Shukla - Advocate for respondent No.2

Learned counsel for the parties are directed to prepare and submit a synopsis with dates and events including the judgments on which they are

relying upon.

List this case on 09.01.2023. Interim relief (if any) to continue till next date of hearing.

(SANJAY DWIVEDI) JUDGE Devashish DEVASHISH MISHRA 2023.01.05 10:33:38 +05'30'

 
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