Chhidamilal Shukla vs The State Of Madhya Pradesh
2023 Latest Caselaw 234 MP

                                                               1
                                   IN    THE     HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                            BEFORE
                                              HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                     ON THE 4 th OF JANUARY, 2023
                                                 REVIEW PETITION No. 1188 of 2022

                                  BETWEEN:-
                                  1.    CHHIDAMILAL SHUKLA S/O LATE RAMCHANDRA
                                        SHUKLA, AGED ABOUT 72 YEARS, OCCUPATION:
                                        RETIRED EMPLOYEE R/O 118/, EKTA NAGAR
                                        TEHSIL AND DISTRICT JABALPUR (MADHYA
                                        PRADESH)

                                  2.    S M T. MUNNI BAI W/O CHHIDAMILAL SHUKLA,
                                        AGED ABOUT 70 YEARS, OCCUPATION: HOUSE
                                        WIFE, R/O 118 EKTA NAGAR TEHSIL AND
                                        DISTRICT JABALPUR (MADHYA PRADESH)

                                  3.    SANDEEP KUMAR SHUKLA S/O CHHIDAMILAL
                                        SHUKLA, AGED ABOUT 40 YEARS, OCCUPATION:
                                        HOUSE WIFE R/O 118 EKTA NAGAR TEHSIL AND
                                        DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                      .....PETITIONERS
                                  (BY SHRI SAKET MALIK - ADVOCATE)

                                  AND
                                  1.    THE STATE OF MADHYA PRADESH THROUGH
                                        THE   PRINCIPAL  SECRETARY   REVENUE
                                        DEPARTMENT VALLABH BHAWAN BHOPAL
                                        (MADHYA PRADESH)

                                  2.    ADDITIONAL      COMMISSIONER       (RURAL)
                                        JABALPUR      DIVISION JABALPUR   (MADHYA
                                        PRADESH)

                                  3.    SUB DIVISIONAL OFFICER (REVENUE) ADHARTAL
                                        JABALPUR (MADHYA PRADESH)

                                  4.    THE      TEHSILDAR A D H A R T A L JABALPUR
                                        (MADHYA PRADESH)
Signature Not Verified
  SAN




Digitally signed by TULSA SINGH
Date: 2023.01.05 12:31:01 IST
                                  5.    SHRI RAM DEO BABA DVELOPERS AND BUILDER
                                        PVT. LTD. THROUGH DIRECTOR SHRI. MOHAN
                                                              2
                                        HARIKISHAN, CHANDAK RADMAWATI CHOWK,
                                        TELEGAON ROAD, R.B. MAHARASHTRA, DISTT.
                                        VARDHA(MAHARASHTRA)

                                  6.    SHRI ANIMESH TIWARI S/O ASHUTOSH TIWARI,
                                        AGED ABOUT 50 YEARS, R/O E-11 KUTCHENY
                                        PARISAR NEAR METRO HOSPITAL DAMOH
                                        NAKA, JABALPUR (MADHYA PRADESH)

                                  7.    PRAMOD KUMAR MISHRA S/O LATE D.S.
                                        MISHRA, AGED ABOUT 45 YEARS, R/O E-11
                                        KUTCHENY PARISAR NEAR METRO HOSPITAL
                                        DAMOH NAKA, JABALPUR (MADHYA PRADESH)

                                  8.    SMT. ANITA MISHRA W/O PRABHAT MISHRA,
                                        AGED ABOUT 40 YEARS, R/O 514 914 STATE BANK
                                        COLONY SINGLE STORY CHERITAL WARD,
                                        JABALPUR (MADHYA PRADESH)

                                                                                               .....RESPONDENTS
                                  (BY SHRI MANAS MANI VERMA - GOVT. ADVOCATE FOR RESPONDENTS
                                  NO.1 TO 4)

                                        This petition coming on for admission this day, th e court passed the
                                  following:
                                                                      ORDER

After arguing at length, Smt. Sanjana Sahni prays for withdrawal of this review petition with a request that it may be observed that the impugned order passed by the High Court will not influence the judgment of the Trial Court and Trial Court shall decide the matter on its own merits.

This request is not opposed by Shri Manas Mani Verma, Government Advocate for the State.

Accordingly, this review petition is disposed of with a direction that there is no scope for indulgence in the review jurisdiction of this Court but at the same time Trial Court will not be influenced by any observation made in the Signature Not Verified SAN impugned order while deciding the suit which may be decided on its own Digitally signed by TULSA SINGH Date: 2023.01.05 12:31:01 IST merits.

In above terms, review petitions are disposed of.

(VIVEK AGARWAL) JUDGE ts

Signature Not Verified SAN

Digitally signed by TULSA SINGH Date: 2023.01.05 12:31:01 IST