Arvind Singh vs Sameer Khan
2023 Latest Caselaw 1591 MP

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                     CRA No. 866 of 2023
                                                    (ARVIND SINGH Vs SAMEER KHAN)

                          Dated : 27-01-2023
                                Shri Dharmendra Nayak, learned counsel for the appellant.

                                Heard on admission as well as IA No.1040 of 2023, an application filed
                          on behalf of appellant for exemption from filing the certified copy of impugned
                          judgment/order.
                                Issue notice to respondent on payment of process fee within seven

working days, by registered as well as by ordinary mode.

List after service of notice.

(DEEPAK KUMAR AGARWAL) JUDGE

MKB

Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 1/27/2023 3:34:15 PM