M/S Western Coal Field Ltd. vs Divisional Deputy Commissioner
2023 Latest Caselaw 1365 MP

Citation : 2023 Latest Caselaw 1365 MP
Judgement Date : 23 January, 2023

Madhya Pradesh High Court

M/S Western Coal Field Ltd. vs Divisional Deputy Commissioner on 23 January, 2023

Author: Sheel Nagu

                                           1
                      IN THE HIGH COURT OF MADHYA PRADESH
                                   AT JABALPUR
                                   WP No. 27662 of 2019
           (M/S WESTERN COAL FIELD LTD. Vs DIVISIONAL DEPUTY COMMISSIONER AND OTHERS)

Dated : 23-01-2023
              Shri Abhijeet Shrivastava - Advocate for petitioner.

              Shri A.D. Bajpai - Government Advocate for respondents/State.

Learned counsel for petitioner relying upon the judgments of Co-ordinate Bench of this Court which are cumulatively filed as Annexure P/6 submits that the issue involved herein is no more res integra.

State counsel is directed to seek instructions.

List in the next week.


     (SHEEL NAGU)                                                 (VIRENDER SINGH)
         JUDGE                                                         JUDGE

DV

Digitally signed by
DINESH VERMA
Date: 2023.01.24
17:35:29 +05'30'

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