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Narayan Prasad & Ors. vs The State Of M.P.
2023 Latest Caselaw 1126 MP

Citation : 2023 Latest Caselaw 1126 MP
Judgement Date : 18 January, 2023

Madhya Pradesh High Court
Narayan Prasad & Ors. vs The State Of M.P. on 18 January, 2023
Author: Rajendra Kumar (Verma)
                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          CRA No. 942 of 1998
                                            (NARAYAN PRASAD & ORS. AND OTHERS Vs THE STATE OF M.P.)

                          Dated : 18-01-2023
                                    Shri A. Usmani - Advocate for the appellant.

                                    Shri K.K. Verma - Panel Lawyer for the respondent/State.

Learned Panel Lawyer for the respondent/State prays for time to argue the matter as the impugned judgment is not available in his case file.

As prayed, list the matter after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/20/2023 11:05:38 AM

 
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