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Durgesh Kewat vs The State Of Madhya Pradesh
2023 Latest Caselaw 3395 MP

Citation : 2023 Latest Caselaw 3395 MP
Judgement Date : 24 February, 2023

Madhya Pradesh High Court
Durgesh Kewat vs The State Of Madhya Pradesh on 24 February, 2023
Author: Dinesh Kumar Paliwal
                                                           1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                   CRA No. 12368 of 2022
                                          (DURGESH KEWAT Vs THE STATE OF MADHYA PRADESH)

                         Dated : 24-02-2023
                               Shri B. K. Upadhyay - Advocate for the appellant.

                               Shri Shailendra Mishra - Panel Lawyer for the respondent /State.

Trial Court record has been received. Appellant is directed to file the certified copy of judgment dated 07.05.2022.

List in the week commencing 20.03.2023.

(DINESH KUMAR PALIWAL) JUDGE

b

Signature Not Verified Signed by: BIJU BABY Signing time:

2/27/2023 2:13:56 PM

 
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