Kamod Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 3392 MP

Citation : 2023 Latest Caselaw 3392 MP
Judgement Date : 24 February, 2023

Madhya Pradesh High Court

Kamod Singh vs The State Of Madhya Pradesh on 24 February, 2023

Author: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 1495 of 2015
                                             (KAMOD SINGH Vs THE STATE OF MADHYA PRADESH)

                         Dated : 24-02-2023
                                 Judgment passed, signed and dated separately.


                            (SUJOY PAUL)                                 (AMAR NATH (KESHARWANI))
                               JUDGE                                              JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
2/28/2023

12:35:41 PM

Download the LatestLaws.com Mobile App