Smt. Manjari Chhaparwal vs The State Of Madhya Pradesh
2023 Latest Caselaw 3372 MP

Citation : 2023 Latest Caselaw 3372 MP
Judgement Date : 23 February, 2023

Madhya Pradesh High Court

Smt. Manjari Chhaparwal vs The State Of Madhya Pradesh on 23 February, 2023

Author: Deepak Kumar Agarwal

                                                       1
                                  IN THE HIGH COURT OF MADHYA PRADESH
                                               AT GWALIOR
                                                 CRA No. 374 of 2021
                            (SMT. MANJARI CHHAPARWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      Dated : 23-02-2023
                           None for the appellant.

                           Shri   Kaushlendra    Singh,    learned    Public   Prosecutor,   for   the
                  respondent/State.

Impugned judgment in which I was presiding Officer. Therefore, list this case before appropriate Bench.

(DEEPAK KUMAR AGARWAL) JUDGE

mani

SUBASRI MANI 2023.02.24 10:47:26

-08'00'

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