Smt. Sunita Diwakar vs Rajesh Pal Diwakar
2023 Latest Caselaw 3094 MP

                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                         FA No. 392 of 2023
                                          (SMT. SUNITA DIWAKAR Vs RAJESH PAL DIWAKAR AND OTHERS)

                         Dated : 20-02-2023
                                 Shri Shishir Verma - Advocate for the appellant.

                                 Heard.
                                 The appeal is admitted for final hearing.
                                 Issue notice to the respondent on payment of process fee within seven

days, failing which this appeal shall stands dismissed automatically without

further reference to the Court.

He is also heard on IA No.2577 of 2023 for stay. Subject to hearing the other side, till the next date of hearing, the impugned judgment and decree dated 28/01/2023 shall remain stayed.

Record of the Court below be requisitioned.

Certified copy as per rules.

                            (SUJOY PAUL)                                   (AMAR NATH (KESHARWANI))
                               JUDGE                                                JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
2/22/2023 2:25:08 PM