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Mukesh More vs The State Of Madhya Pradesh
2023 Latest Caselaw 2520 MP

Citation : 2023 Latest Caselaw 2520 MP
Judgement Date : 11 February, 2023

Madhya Pradesh High Court
Mukesh More vs The State Of Madhya Pradesh on 11 February, 2023
Author: Deepak Kumar Agarwal
                                                     1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT GWALIOR
                                            BEFORE LOK ADALAT
                                HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL
                                                      &
                                      SHRI DILEEP AWASTHI, ADVOCATE.
                                          ON THE 11 th OF FEBRUARY, 2023
                                       MISC. CRIMINAL CASE No. 46576 of 2019

                          BETWEEN:-
                          MUKESH MORE S/O SHRI PRABHUDAYAL MORE, AGED
                          ABOUT 50 YEARS, MAHILA AWAS GRAH KE PASS,
                          GENDE WALI SADAK, LASHKAR (MADHYA PRADESH)

                                                                           .....APPLICANT
                          (NONE FOR THE APPLICANT)

                          AND
                          1.    THE STATE OF MADHYA PRADESH SECRETARY
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    PROSECUTRIX PS INDARGANJ PS INDARGANJ
                                GWALIOR (MADHYA PRADESH)

                          3.    SUPERINTENDANT OF POLICE THE STATE OF
                                MADHYA PRADESH DIST GWALIOR (MADHYA
                                PRADESH)

                          4.    THANA INCHARGE THE STATE OF MADHYA
                                PRADESH PS JANAKGANJ GWALIOR (MADHYA
                                PRADESH)

                          5.    VISHAL KHARE S/O SHRI TULSIDAS KHARE,
                                AGED   ABOUT     21  YEARS, OCCUPATION:
                                MAJDOORI NAUGJA ROAD SHINDE KI CHHAWNI
                                LASHKAR GWALIOR (MADHYA PRADESH)

                          6.    TULSIDAS KHARE W/O SHRI TULSI DAS KHARE,
                                AGED ABOUT 54 YEARS, NAUGJA ROAD SHINDE
                                KI CHHAWNI LASHKAR GWALIOR (MADHYA
                                PRADESH)

                          7.    SMT KAMLA KHARE W/O SHRI TULSEDAS
Signature Not Verified
                                KHARE, AGED ABOUT 46 YEARS, OCCUPATION:
Signed by: YOGENDRA
OJHA
Signing time: 2/13/2023
6:53:01 PM
                                                       2
                                 HOUSEWIFE NAUGJA ROAD SHINDE KI CHHAWNI
                                 LASHKAR GWALIOR (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                          (BY SHRI A.P.S. TOMAR, PUBLIC PROSECUTOR FOR STATE)

                                 This application coming on for conciliation this day, the Bench passed
                          the following:
                                                              ORDER

This petition has been filed under Section 482 of Cr.P.C. to call the report in pursuant to the order dated 28.08.2018 passed by Coordinate Bench in W.P. No.2828/2018.

Vid e status report, it is informed that vide judgment dated 18th

December, 2019 passed by the Fifth Additional Sessions Judge/Special Judge (POCSO Act), Distt. Gwalior, in S.T. No.512/2018, said case has been finally decided and accused has been acquitted.

Accordingly, this petition is dismissed as infructuous.




                             (DEEPAK KUMAR AGARWAL)                                (DILEEP AWASTHI .)
                                      MEMBER                                           MEMBER
                          ojha




Signature Not Verified
Signed by: YOGENDRA
OJHA
Signing time: 2/13/2023
6:53:01 PM
 

 
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