Citation : 2023 Latest Caselaw 2299 MP
Judgement Date : 8 February, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 859 of 2010 (SUNIL Vs THE STATE OF MADHYA PRADESH)
Dated : 08-02-2023 Judgment delivered, signed and dated separately.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
DPS
Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 09-Feb-23 12:51:41 PM
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