Santosh vs The State Of Madhya Pradesh
2023 Latest Caselaw 2131 MP

Citation : 2023 Latest Caselaw 2131 MP
Judgement Date : 6 February, 2023

Madhya Pradesh High Court

Santosh vs The State Of Madhya Pradesh on 6 February, 2023

Author: Rajendra Kumar (Verma)

                                                           1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      CRA No. 977 of 2022
                                        (SANTOSH AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 06-02-2023
                               Shri Deepak Singh - Advocate for the appellant.

                               Shri R. Prajapati - PL for the respondent - State.

Copy of judgment be supplied to learned counsel for State. List after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE

MISHRA

Signature Not Verified Signed by: ARVIND KUMAR MISHRA Signing time: 2/7/2023 2:22:25 PM

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