Citation : 2023 Latest Caselaw 2126 MP
Judgement Date : 6 February, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1129 of 2005
(SHYAMKALI AND OTHERS Vs PARAG PATEL)
Dated : 06-02-2023
Shri Akhilesh Singh - Advocate for the applicants.
None for the respondent.
The dispute involved in this matter can be resolved with the assistance of the Mediator.
Principal District and Sessions Judge, Rewa is directed to appoint a
Mediator placed at Rewa.
Registry is directed to send copy of impugned judgments and other relevant documents to P.D.J., Rewa.
List the matter alongwith Mediation report.
(RAJENDRA KUMAR (VERMA)) JUDGE
kafeel
Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 2/8/2023 3:07:18 PM
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